State Consumer Disputes Redressal Commission
Cargo Motors (P) Limited, 65, City ... vs Hazoor Maharaj Baba Des Raj Ji Chela Baba ... on 2 March, 2012
F.A. No. 914 of 2009 1 STATE CONSUMER DISPUTES REDRESSAL COMMISSION, PUNJAB, PLOT NO. 1037, SECTOR 37-A DAKSHAN MARG, CHANDIGARH First Appeal No. 914 of 2009 Date of institution : 02.07.2009 Date of decision : 02 .03.2012 Cargo Motors (P) Limited, 65, City Centre, Amritsar through Sh. I.D. Sharma, Senior Manager (Accounts), authorized person ...Appellants Versus Hazoor Maharaj Baba Des Raj Ji Chela Baba Dewa Singh Ji (Radha Swami), 4-Priya Enclave, Delhi and presently at 37-A, Green Avenue Amritsar.
...Respondent First Appeal against the order dated 15.5.2009 of the District Consumer Disputes Redressal Forum, Amritsar.
Before:-
Hon'ble Mr.Justice S.N.Aggarwal, President.
Sh. Baldev Singh Sekhon, Member. Present:-
For the appellant : Sh. Updip Singh, Advocate For the respondent : Sh. K.S. Chaudhary, Advocate BALDEV SINGH SEKHON, MEMBER For orders see F.A. No. 917 of 2009 (Tata Motors Limited and others Vs. Hazoor Baba Des Raj Ji and another).
(JUSTICE S.N. AGGARWAL) PRESIDENT (BALDEV SINGH SEKHON) MEMBER March 2, 2012.
Rupinder F.A. No. 914 of 2009 2