Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of West Bengal - Subsection Section 20(a) in The West Bengal Factories Rules, 1958 (a)by the use of steam during any period when the dry bulb temperature of that room exceeds 1 Substituted By W. B. Factories (Amendment) Rules, 1991[29.5 degree centigrade.]
