Madhya Pradesh High Court
Majeed Khan vs State Of M.P. on 25 February, 2020
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 CRA-1015-2011 The High Court Of Madhya Pradesh CRA-1015-2011 (MAJEED KHAN AND OTHERS Vs STATE OF M.P.) 10 Gwalior, Dated : 25-02-2020 List this case along with Cr.A No. 114/2012.
(S. A. DHARMADHIKARI) (VISHAL MISHRA)
JUDGE JUDGE
(LJ*)
LOKENDRA JAIN
2020.02.26
10:22:31 +05'30'