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[Cites 0, Cited by 0] [Section 238(2)] [Section 238] [Entire Act]

State of Kerala - Subsection

Section 238(2)(a) in Kerala Panchayat Raj Act, 1994

(a)trim or prune any hedge bordering on a public street so that it may not exceed such height from the level of the adjoining roadways as may be provided for this purpose; or