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Allahabad High Court

Sri Vimal Nath Pharmacy Institute Thru. ... vs State Of U.P. Thru. Addl. Chief Secy. ... on 24 February, 2025

Author: Pankaj Bhatia

Bench: Pankaj Bhatia





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2025:AHC-LKO:11442
 
Court No. - 7
 

 
Case :- WRIT - C No. - 634 of 2025
 

 
Petitioner :- Sri Vimal Nath Pharmacy Institute Thru. President Rishabh Jain And 2 Others
 
Respondent :- State Of U.P. Thru. Addl. Chief Secy. Deptt. Technical Education Lko. And 2 Others
 
Counsel for Petitioner :- Ajay Pratap Singh
 
Counsel for Respondent :- C.S.C.,Atul Kumar Dwivedi,Ravi Singh
 

 
Hon'ble Pankaj Bhatia,J.
 

1. The Counsel for the petitioner seeks to withdraw the writ petition as the petition has become infructuous.

2. Accordingly, the writ petition is dismissed as withdrawn.

Order Date :- 24.2.2025 akverma