Allahabad High Court
Sri Vimal Nath Pharmacy Institute Thru. ... vs State Of U.P. Thru. Addl. Chief Secy. ... on 24 February, 2025
Author: Pankaj Bhatia
Bench: Pankaj Bhatia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2025:AHC-LKO:11442 Court No. - 7 Case :- WRIT - C No. - 634 of 2025 Petitioner :- Sri Vimal Nath Pharmacy Institute Thru. President Rishabh Jain And 2 Others Respondent :- State Of U.P. Thru. Addl. Chief Secy. Deptt. Technical Education Lko. And 2 Others Counsel for Petitioner :- Ajay Pratap Singh Counsel for Respondent :- C.S.C.,Atul Kumar Dwivedi,Ravi Singh Hon'ble Pankaj Bhatia,J.
1. The Counsel for the petitioner seeks to withdraw the writ petition as the petition has become infructuous.
2. Accordingly, the writ petition is dismissed as withdrawn.
Order Date :- 24.2.2025 akverma