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Rajasthan High Court - Jaipur

Ketan Mehta Director M/S Rays Power ... vs State Of Rajasthan on 21 October, 2021

Author: Ashok Kumar Gaur

Bench: Ashok Kumar Gaur

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous (Petition) No. 864/2019

                                   Ketan Mehta Director M/s Rays Power Infra Private Limited
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Ms.Alankrita Sharma, Adv.
                                   For Respondent(s)        :     Mr.Laxman Meena, Public Prosecutor.



HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 21/10/2021 List on 16.11.2021. Till then, interim order, if any, to continue.

(ASHOK KUMAR GAUR), J HS/170 (Downloaded on 25/10/2021 at 10:09:20 PM) Powered by TCPDF (www.tcpdf.org)