Rajasthan High Court - Jaipur
Ketan Mehta Director M/S Rays Power ... vs State Of Rajasthan on 21 October, 2021
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 864/2019
Ketan Mehta Director M/s Rays Power Infra Private Limited
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Ms.Alankrita Sharma, Adv.
For Respondent(s) : Mr.Laxman Meena, Public Prosecutor.
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 21/10/2021 List on 16.11.2021. Till then, interim order, if any, to continue.
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