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Allahabad High Court

Sharda Nand Vaish vs U.P. Power Corporation Ltd. Thru G.M. ... on 19 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 5890 of 2003
 

 
Petitioner :- Sharda Nand Vaish
 
Respondent :- U.P. Power Corporation Ltd. Thru G.M. (Central Zone) & 2 Ors
 
Counsel for Petitioner :- Subodh Kumar Gupta,Purnima Gupta
 
Counsel for Respondent :- S.M.K. Chaudhary
 

 
Hon'ble Ravindra Singh,J.
 

Hon'ble Vishnu Chandra Gupta,J.

Heard.

This petition is listed in the category of old case/ cases classified as likely to be infructuous. This writ petition has become infructuous.

Interim order, if any, is hereby vacated.

Accordingly this petition is disposed of.

Order Date :- 19.8.2014 RPD