Allahabad High Court
Sharda Nand Vaish vs U.P. Power Corporation Ltd. Thru G.M. ... on 19 August, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- MISC. BENCH No. - 5890 of 2003 Petitioner :- Sharda Nand Vaish Respondent :- U.P. Power Corporation Ltd. Thru G.M. (Central Zone) & 2 Ors Counsel for Petitioner :- Subodh Kumar Gupta,Purnima Gupta Counsel for Respondent :- S.M.K. Chaudhary Hon'ble Ravindra Singh,J.
Hon'ble Vishnu Chandra Gupta,J.
Heard.
This petition is listed in the category of old case/ cases classified as likely to be infructuous. This writ petition has become infructuous.
Interim order, if any, is hereby vacated.
Accordingly this petition is disposed of.
Order Date :- 19.8.2014 RPD