Section 7B in The Indian Iron and Steel Company (Acquisition of Shares) Act, 1976
7B. [ Deposit of amount in court. [Inserted by Act 39 of 1977, Section 4 (w.e.f. 13-10-1977 ]
- Where any dispute has been referred under section 7A by the Commissioner to the civil court referred to therein, he shall deposit the amount in that court.]
