Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Bengal Presidency - Subsection

Section 28(2)(g) in The Bengal Vagrancy Act, 1943

(g)the manner in which a vagrant is to be sent to a vagrants' home under sub-section (1) of section 9;