Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 77 in Finance Act, 2013 77. Amendment of section I29C. - In section I29C of the Customs Act, in sub-section (4), for the words "ten lakh rupees", the words "fifty lakh rupees" shall be substituted.
