Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Goa - Subsection

Section 8(2) in The Goa, Daman and Diu Land Revenue (City Survey) Rules, 1969

(2)In fixing the fees for each building site or any portion thereof held separately, theCollector shall have regard to the provision of sub-rule (1) and to the position, value and area of such building site or portion, thereof.