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Rajasthan High Court - Jaipur

Jaspal Singh vs Dy Commissioner Of Income Tax And Ors on 30 April, 2019

Author: Veerendr Singh Siradhana

Bench: Veerendr Singh Siradhana

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

             S.B. Civil Writ Petition No. 2915/2019

Niharika Jain W/o Shri Andesh Jain
                                                                   ----Petitioner
                                    Versus
Union Of India
                                                                 ----Respondent

Connected With S.B. Civil Writ Petition No. 15978/2017 M/s Manglam Build Developers And Anr

----Petitioner Versus Dy Commissioner Of Income Tax And Anr

----Respondent S.B. Civil Writ Petition No. 19132/2017 Smt Pallavi Mishra

----Petitioner Versus Dy Commissioner And Anr

----Respondent S.B. Civil Writ Petition No. 21751/2017 M/s Amar Pratap Developers Pvt Ltd Andanr

----Petitioner Versus Dy Commissioner Of Income Tax And Anr

----Respondent S.B. Civil Writ Petition No. 6645/2018 Diksha Agarwal

----Petitioner Versus Deputy Commi Of Incom Taxandanr

----Respondent S.B. Civil Writ Petition No. 8189/2018 Om Prakash Agarwal

----Petitioner Versus Deputy Commissioner Of Income Tax And Anr

----Respondent S.B. Civil Writ Petition No. 9162/2018 Dev Kishan Acharya And Ors (Downloaded on 28/06/2019 at 04:06:33 AM) (2 of 8) [CW-2915/2019]

----Petitioner Versus Union Of India And Ors

----Respondent S.B. Civil Writ Petition No. 10852/2018 Ms Epic Vyapaar Pvt Ltd And Anr

----Petitioner Versus Dy Commissioner Of Income Tax And Ors

----Respondent S.B. Civil Writ Petition No. 10853/2018 Ms Avijit Agro Pvt Ltd And Anr

----Petitioner Versus Dy Commissioner Of Income Tax And Ors

----Respondent S.B. Civil Writ Petition No. 10868/2018 Suman Devi

----Petitioner Versus Dy Commissioner Of Income Tax And Ors

----Respondent S.B. Civil Writ Petition No. 11295/2018 Ms Vibhuti Integrated Finance Pvt Andanr

----Petitioner Versus Dy Commissioner Of Income Tax And Ors

----Respondent S.B. Civil Writ Petition No. 11371/2018 Ms Amar Pratap Developers Pvt Ltd Andanr

----Petitioner Versus Dy Commissioner Of Income Tax And Ors

----Respondent S.B. Civil Writ Petition No. 11511/2018 Ms Natraj Finlease Pvt Ltd

----Petitioner Versus Dy Commissioner Of Income Tax And Ors

----Respondent S.B. Civil Writ Petition No. 11948/2018 (Downloaded on 28/06/2019 at 04:06:33 AM) (3 of 8) [CW-2915/2019] St Wilfred Education And Anr

----Petitioner Versus Union Of India And Ors

----Respondent S.B. Civil Writ Petition No. 12580/2018 Jaspal Singh

----Petitioner Versus Dy Commissioner Of Income Tax And Ors

----Respondent S.B. Civil Writ Petition No. 12617/2018 Ms Naman Buildcon And Anr

----Petitioner Versus Dy Commissioner Of Income Tax And Ors

----Respondent S.B. Civil Writ Petition No. 14222/2018 Bhanwara Ram Nayak S/o Shera Ram Nayak

----Petitioner Versus Dy. Commissioner Of Income Tax

----Respondent S.B. Civil Writ Petition No. 14260/2018 Balram Meghwal S/o Ishwar Ram Meghwal

----Petitioner Versus Dy. Commissioner Of Income Tax (Benami Transaction) And Initiating Officer

----Respondent S.B. Civil Writ Petition No. 14274/2018 Kishan Lal Nayak S/o Pira Ram Nayak

----Petitioner Versus Dy. Commissioner Of Income Tax (Benami Transaction ) And Initiating Officer

----Respondent S.B. Civil Writ Petition No. 14275/2018 Shyam Lal Mehtar S/o Kalu Ram Mehtar

----Petitioner Versus Dy. Commissioner Of Income Tax (Benami Transaction) And (Downloaded on 28/06/2019 at 04:06:33 AM) (4 of 8) [CW-2915/2019] Initiating Officer

----Respondent S.B. Civil Writ Petition No. 14276/2018 Tejpal Mehtar S/o Kalu Ram Mehtar

----Petitioner Versus Dy. Commissioner Of Income Tax (Benami Transaction) And Initiating Officer

----Respondent S.B. Civil Writ Petition No. 14277/2018 Kishan Lal Mehatar S/o Kalu Ram Mehatar

----Petitioner Versus Dy. Commissioner Of Income Tax (Benami Transaction) And Initiating Officer

----Respondent S.B. Civil Writ Petition No. 14279/2018 Sharwan Singh S/o Nanak Singh Bawari

----Petitioner Versus Dy. Commissioner Of Income Tax (Benami Transaction) And Initiating Officer

----Respondent S.B. Civil Writ Petition No. 14282/2018 Girja Shanker Asopa S/o Mahadev Asopa

----Petitioner Versus Dy. Commissioner Of Income Tax (Benami Transaction) And Initiating Officer

----Respondent S.B. Civil Writ Petition No. 14285/2018 Jangir Singh S/o Nanak Singh Bawari

----Petitioner Versus Dy. Commissioner Of Income Tax (Benami Transaction ) And Initiating Officer

----Respondent S.B. Civil Writ Petition No. 14286/2018 Ratan Sirohi S/o Shri Gopal Kishan Sirohi

----Petitioner Versus Dy. Commissioner Of Income Tax (Benami Transaction) And Initiating Officer (Downloaded on 28/06/2019 at 04:06:33 AM) (5 of 8) [CW-2915/2019]

----Respondent S.B. Civil Writ Petition No. 14289/2018 Pratap Singh, S/o Nanak Singh Bawari

----Petitioner Versus Dy. Commissioner Of Income Tax (Benami Transaction) And Initiating Officer

----Respondent S.B. Civil Writ Petition No. 21219/2018 M/s Finetech Macro Developers Pvt. Ltd.

----Petitioner Versus Dy. Commissioner (Benami Prohibition),

----Respondent S.B. Civil Writ Petition No. 21220/2018 M/s Finetech Macro Developers Pvt. Ltd.,

----Petitioner Versus Dy. Commissioner (Benami Prohibition),

----Respondent S.B. Civil Writ Petition No. 21229/2018 M/s Finetech Macro Developers Pvt. Ltd.

----Petitioner Versus Dy. Commissioner (Benami Prohibition),

----Respondent S.B. Civil Writ Petition No. 25438/2018 Dr. Ram Singh Yadav @ Ramu Ram @ Ramu Yadav S/o Late Sh. Braj Lal Alias Virdhi Chand Yadav,

----Petitioner Versus Union Of India

----Respondent S.B. Civil Writ Petition No. 25439/2018 Dr. Ram Singh Yadav @ Ramu Ram @ Ramu Yadav S/o Late Sh. Braj Lal Alias Virdhi Chand Yadav,

----Petitioner Versus Union Of India

----Respondent S.B. Civil Writ Petition No. 25440/2018 Dr. Ram Singh Yadav @ Ramu Ram @ Ramu Yadav S/o Late Sh.

(Downloaded on 28/06/2019 at 04:06:33 AM)

(6 of 8) [CW-2915/2019] Braj Lal Alias Virdhi Chand Yadav,

----Petitioner Versus Union Of India

----Respondent S.B. Civil Writ Petition No. 25441/2018 Dr. Ram Singh Yadav @ Ramu Ram @ Ramu Yadav S/o Late Sh. Braj Lal Alias Virdhi Chand Yadav,

----Petitioner Versus Union Of India

----Respondent S.B. Civil Writ Petition No. 25602/2018 Dr. Ram Singh Yadav @ Ramu Ram @ Ramu Yadav S/o. Late Sh. Braj Lal Alias Virdhi Chand Yadav

----Petitioner Versus Union Of India, Through Its Secretary

----Respondent S.B. Civil Writ Petition No. 27102/2018 Sitaram Meena S/o Shri Phool Chand Meena

----Petitioner Versus Dy Commissioner (Benami Prohibition)

----Respondent S.B. Civil Writ Petition No. 27550/2018 Kishan Singh, S/o Shri Gopal Singh

----Petitioner Versus Union Of India, Through The Secretary

----Respondent S.B. Civil Writ Petition No. 27551/2018 Chandra Mohan Bhati, S/o Shri Gendilal Ji Bhati

----Petitioner Versus Union Of India, Through The Secretary

----Respondent S.B. Civil Writ Petition No. 27552/2018 Vinika Bhati, D/o Shri Chandra Mohan Bhati

----Petitioner Versus Union Of India, Through The Secretary (Downloaded on 28/06/2019 at 04:06:33 AM) (7 of 8) [CW-2915/2019]

----Respondent S.B. Civil Writ Petition No. 27553/2018 Laxmi Bhati, W/o Shri Chandra Mohan Bhati

----Petitioner Versus Union Of India, Through The Secretary

----Respondent S.B. Civil Writ Petition No. 27554/2018 Anjali Rathore, W/o Shri Kishan Singh

----Petitioner Versus Union Of India, Through The Secretary

----Respondent S.B. Civil Writ Petition No. 4704/2019 Sita Devi W/o Shri Ramdhan Meena

----Petitioner Versus Deputy Commissioner Of Income Tax

----Respondent S.B. Civil Writ Petition No. 5284/2019 M/s Manglam Build Developers Limited

----Petitioner Versus Dy. Commissioner Of Income Tax

----Respondent For Petitioner(s) : Mr. K.K. Sharma, Sr. Adv. with Mr. M.S. Rajpurohit Mr. M.M. Ranjan, Sr. Adv. with Mr. Rohan Agarwal Mr. Anant Kasliwal with Mr. Vaibhav Kasliwal Mr. Pradeep Kumar Mr. Gunjan Pathak Mr. N.L. Agarwal Mr. Siddharth Ranka For Respondent(s) : Mr. R.B. Mathur with Mr. Nikhil Simlote Mr. Prabhansh Pareek HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Judgment / Order 30/04/2019 (Downloaded on 28/06/2019 at 04:06:33 AM) (8 of 8) [CW-2915/2019] As prayed for and agreed upon by the parties, matters be listed on 7th May, 2019, at 12.00 noon along with SBCWP No. 16304/2018, 15308/2018 and 27114/2018.

(VEERENDR SINGH SIRADHANA),J MADAN MEENA /374/81-123 (Downloaded on 28/06/2019 at 04:06:33 AM) Powered by TCPDF (www.tcpdf.org)