Delhi High Court - Orders
Jaspal Singh Alagh vs State Of Nct Of Delhi & Anr on 15 September, 2021
Author: Rajnish Bhatnagar
Bench: Rajnish Bhatnagar
(VIA HYBRID HEARING)
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 275/2020 and CRL.M.(BAIL) 7889/2020
JASPAL SINGH ALAGH ..... Petitioner
Through: Mr. Mohit Khanna, Advocate.
versus
STATE OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Raghuvinder Varma, APP for the
State.
Mr. Rakesh Tikku, Adv.with Mr.
Lokesh Bhardwaj, Adv.
CORAM:
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 15.09.2021 List for arguments on 22nd November 2021.
RAJNISH BHATNAGAR, J SEPTEMBER 15, 2021 p Signature Not Verified Digitally Signed By:KAMAL KANT MENDIRATTA Signing Date:16.09.2021 16:25