Supreme Court - Daily Orders
Sakeena Begum vs The United India Insurance Company ... on 10 August, 2021
ITEM NO.7 REGISTRAR COURT. 1 THROUGH VIDEO CONFERENCE
SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. RAJESH KUMAR GOEL
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 41241/2019
SAKEENA BEGUM & ORS. Petitioner(s)
VERSUS
THE UNITED INDIA INSURANCE COMPANY LIMITED & ORS. Respondent(s)
(IA No.102051/2020-CONDONATION OF DELAY IN FILING and IA
No.102054/2020-EXEMPTION FROM FILING O.T. and IA No.102052/2020-
CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS
IA No. 102051/2020 - CONDONATION OF DELAY IN FILING
IA No. 102052/2020 - CONDONATION OF DELAY IN REFILING / CURING
THE DEFECTS)
Date : 10-08-2021 These matters were called on for hearing today.
For Petitioner(s)
Mr. Sameer Shrivastava, AOR
For Respondent(s)
Mr Rohit Kumar Sinha, Adv.
Mr. T. Mahipal, AOR
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
Respondent no.1 is granted four weeks time for filing counter affidavit.
Ld. Counsel for the petitioner to take fresh steps alongwith fresh particulars to effect service on respondent nos.2 and 3 within two weeks time. Signature Not Verified Digitally signed by Indu Marwah Date: 2021.08.14 12:35:16 IST Reason: List again on 22.9.2021.
RAJESH KUMAR GOEL Registrar