Section 2(1)(k) in Bihar Electricity Regulatory Commission (Levy and Collection of Fees and Charges by SLDC) Regulations, 2006

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(k)"Proceedings" means and includes proceedings of all nature that the Commission may hold in the discharge of its functions under the Act.

Legal Document View