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State of Uttar Pradesh - Section

Section 26 in Uttar Pradesh Private Universities Act, 2019

26. The Academic Council.

(1)The Academic Council shall be the principal academic body of the University and shall subject to the provisions of the Statutes, the Ordinances and Regulations, co-ordinate and exercise general supervision over the academic policies of the University.
(2)The constitution of the Academic Council, the term of office of its members and its powers and functions shall be such as may be prescribed.