Delhi High Court - Orders
Food Corporation Of India vs Shri K C Sharma on 2 December, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13621/2018 and CM APPL. 53063/2018
FOOD CORPORATION OF INDIA ..... Petitioner
Through: Mr. Om Prakash, Mr. Vicky Kumar &
Ms. Shivangivi Sharma, Advocates.
(M:9810794902)
versus
SHRI K C SHARMA ..... Respondent
Through: None.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 02.12.2022
1. This hearing has been done through hybrid mode.
2. No time left.
3. List on 22nd May, 2023.
PRATHIBA M. SINGH, J. DECEMBER 2, 2022 Rahul Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:07.12.2022 10:48:02