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Delhi High Court - Orders

Food Corporation Of India vs Shri K C Sharma on 2 December, 2022

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~23
                          *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +            W.P.(C) 13621/2018 and CM APPL. 53063/2018
                                  FOOD CORPORATION OF INDIA                  ..... Petitioner
                                                  Through: Mr. Om Prakash, Mr. Vicky Kumar &
                                                             Ms. Shivangivi Sharma, Advocates.
                                                             (M:9810794902)
                                                  versus
                                  SHRI K C SHARMA                            ..... Respondent
                                                  Through: None.

                                  CORAM:
                                  JUSTICE PRATHIBA M. SINGH
                                               ORDER

% 02.12.2022

1. This hearing has been done through hybrid mode.

2. No time left.

3. List on 22nd May, 2023.

PRATHIBA M. SINGH, J. DECEMBER 2, 2022 Rahul Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:07.12.2022 10:48:02