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State of Rajasthan - Section

Section 2 in The University of Rajasthan (Amendment) Act, 1987

2. Substitution of section 5 of the University of Rajasthan Act, 1946.

- For section 5 of the University of Rajasthan Act, 1946, hereinafter referred to as the principal Act, the following shall be substituted, namely:-"5. Territorial exercise of powers. - The jurisdiction of the University shall extend to, and the powers conferred by or under this Act shall exercisable in, all the University departments at Jaipur, its constituent colleges, institutions and institutes, all such colleges, institutions and institutes in the State as provide instruction in various systems of medicine and the Malviya Regional Engineering College, Jaipur and the Engineering College, Kota."