Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(3) in The Army And Air Force (Disposal Of Private Property) Rules, 1953 (3)"corps" means corps as prescribed by sub-rule (c) of rule 161 of the Indian Army Act Rules, 1911;
