Delhi High Court - Orders
Indian Oil Corporation Limited And ... vs All India Petroleum Dealers ... on 13 August, 2021
Author: Amit Bansal
Bench: Chief Justice, Amit Bansal
$~36 to 38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 24/2021 & CM APPLs. 1843/2021, 15104/2021, 24181/2021,
26040/2021 & 26041/2020
INDIAN OIL CORPORATION LIMITED AND OTHERS
..... Appellants
Through: Mr. Tushar Mehta, Solicitor General
of India with Mr. Parijat Sinha, Mr. Devesh
Mishra & Ms. Pallak Bhagat, Advocates
versus
ALL INDIA PETROLEUM DEALERS ASSOCIATION
REGISTERED AND OTHERS ..... Respondents
Through: None for Respondent No.1.
Mr. Ripudaman Bhardwaj, Central Government
Standing Counsel with Mr. Kushagra Kumar,
Advocate for Respondent No.3.
Dr. Pabitra Pal Chowdhary and Mr. Kumar
Utkarsh, Advocates for Caveator.
Mr. G. Sivabalamurugan, Advocate for Caveator.
+ LPA 30/2021 & CM APPL. 2389/2021
INDIAN OIL CORPORATION LIMITED AND OTHERS
..... Appellants
Through: Mr. Tushar Mehta, Solicitor General
of India with Mr. Parijat Sinha, Mr. Devesh
Mishra & Ms. Pallak Bhagat, Advocates
versus
ALL HARYANA PETROLEUM DEALERS ASSOCIATION
REGISTERED AND OTHERS ..... Respondents
Through: Mr. Ripudaman Bhardwaj, Central
Government Standing Counsel with Mr. Kushagra
Kumar, Advocate for Respondent No.3.
Signature Not Verified
AMIT NARAYAN
BHARTHUAR
Location:
Signing Date:17.08.2021
19:03:09
+ LPA 31/2021 & CM APPLs. 2392/2021 & 12432/2021
INDIAN OIL CORPORATION LIMITED AND OTHERS
..... Appellants
Through: Mr. Tushar Mehta, Solicitor General
of India with Mr. Parijat Sinha, Mr. Devesh
Mishra & Ms. Pallak Bhagat, Advocates
versus
BIHAR PETROLEUM DEALERS ASSOCIATION AND
ANOTHER ..... Respondents
Through: Mr. Anuj Agarwal with Mr. Kumar
Utkarsh, Advocates for Respondent No.1.
Mr. Ripudaman Bhardwaj, Central Government
Standing Counsel with Mr. Kushagra Kumar,
Advocate for Respondent No.3.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 13.08.2021 Proceedings have been conducted through video conferencing. List on 20.09.2021.
Interim order dated 26.02.2021 in LPA 24/2021 and interim order dated 27.01.2021 in LPA Nos.30/2021 and 31/2021 shall continue till the next date of hearing.
CHIEF JUSTICE AMIT BANSAL, J AUGUST 13, 2021 kks Signature Not Verified AMIT NARAYAN BHARTHUAR Location: Signing Date:17.08.2021 19:03:09