Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(f) in Shekhawati University, Sikar Act, 2012

(f)to appoint the members of the academic, administrative and other staff of the University in such manner as may be prescribed;