Rajasthan High Court - Jodhpur
Shivam Avasthi vs The Registrar (2023/Rjjd/017339) on 25 May, 2023
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
[2023/RJJD/017339]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 6493/2023
Shivam Avasthi S/o Shri Anand Avasthi, Aged About 27 Years,
Machretha Road,nai Basti Jihura, Misrikh, Sitapura, Uttar Pradesh
At Present R/o At Hostel, National Institute Of Ayurved, Jaipur
(Raj.). (Enrollment No. Drsrrau/2017/000168)
----Petitioner
Versus
1. The Registrar, Dr. Sarvepalli Radhakrishnana Rajasthan
Ayurved University (Dr. S.r.a.u.), Nagaur Road, Karwar,
Jodhpur (Rajasthan).
2. The Controller Of Examination, Dr. Sarvepalli
Radhakrishnana Rajasthan Ayurved University (Dr.
S.r.a.u.), Nagaur Road, Karwar, Jodhpur (Rajasthan).
----Respondents
For Petitioner(s) : Mr. Chatur Bhuj
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 25/05/2023 Learned counsel for the petitioners at the outset makes a limited submission that the respondents may be directed to consider and decide the representation of the petitioner, which is Annex.5 of the writ petition.
In light of such limited submission, the present writ petition is disposed of with a direction to the respondents to decide the representation of the petitioner, which is Annex.5 of the writ petition, by passing a speaking order, strictly in accordance with law.
Stay Petition also stands disposed of accordingly.
(DR.PUSHPENDRA SINGH BHATI), J.
99-Sudheer/-
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