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[Cites 0, Cited by 0] [Section 52(4)] [Section 52] [Entire Act]

State of Madhya Pradesh - Subsection

Section 52(4)(iii) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(iii)every person holding office as a member of the Court, the Executive Council or the Academic Council, as the case may be, immediately before the appointed date shall cease to hold that office;