Calcutta High Court
Shri Radha Krishna Rai vs Allahabad Bank on 21 November, 2013
Author: Ashim Kumar Banerjee
Bench: Ashim Kumar Banerjee
ORDER SHEET
APOT No.693 OF 1997
WITH
WP No.1277 of 1989
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
SHRI RADHA KRISHNA RAI
Versus
ALLAHABAD BANK
BEFORE:
The Hon'ble JUSTICE ASHIM KUMAR BANERJEE, ACJ.
The Hon'ble JUSTICE DEBANGSU BASAK Date : 21ST November, 2013.
The Court : Papers are not traceable. None appears in support of the appeal. The appeal be treated as disposed of without any order as to costs.
(ASHIM KUMAR BANERJEE, ACJ.) (DEBANGSU BASAK, J.) pa