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Calcutta High Court

Shri Radha Krishna Rai vs Allahabad Bank on 21 November, 2013

Author: Ashim Kumar Banerjee

Bench: Ashim Kumar Banerjee

                                    ORDER SHEET
                                APOT No.693 OF 1997
                                     WITH
                                 WP No.1277 of 1989
                           IN THE HIGH COURT AT CALCUTTA

                           Civil Appellate Jurisdiction

                                    ORIGINAL SIDE



                                   SHRI RADHA KRISHNA RAI

                                        Versus

                                       ALLAHABAD BANK


     BEFORE:
     The Hon'ble JUSTICE ASHIM KUMAR BANERJEE, ACJ.

The Hon'ble JUSTICE DEBANGSU BASAK Date : 21ST November, 2013.

The Court : Papers are not traceable. None appears in support of the appeal. The appeal be treated as disposed of without any order as to costs.

(ASHIM KUMAR BANERJEE, ACJ.) (DEBANGSU BASAK, J.) pa