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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(a) in Jammu and Kashmir Protection of Interests of Depositors (In Financial Establishments) Act, 2018

(a)"Commercial Appellate Courts" means the Commercial Appellate Courts designated under section 4 ;