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[Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act]

State of Haryana - Subsection

Section 107(2)(k) in Haryana Co-operative Societies Act, 1984

(k)after consulting the member of the society, dispose of the surplus, if any, remaining after paying the claims against the society in such a manner as may be prescribed; and