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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(2) in The Assam Finance Service Rules, 1963

(2)When sufficient number of candidates are not available for filling up vacancies reserved for promoted or direct recruits they may be filed up by candidates of the other category. The reservation of 50 per cent quota for promoted or direct recruits shall not be carried forward.