Supreme Court - Daily Orders
Mohammed Danish Abdul Wahab vs Farjana Mohammed Danish on 21 July, 2023
ITEM NO.1605 COURT NO.3 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
TRANSFER PETITION (CRIMINAL) Diary No(s). 3272/2023
MOHAMMED DANISH ABDUL WAHAB & ORS. Petitioner(s)
VERSUS
FARJANA MOHAMMED DANISH & ORS. Respondent(s)
(FOR ADMISSION and IA No.51767/2023-STAY APPLICATION and IA
No.51769/2023-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS
IA No. 51769/2023 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
IA No. 51767/2023 - STAY APPLICATION)
Date : 21-07-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s)
Mr. Shoumendu Mukherji, AOR
Ms. Megha Sharma, Adv.
Ms. Akanksha Gupta, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Pursuant to the order dated 21.03.2023, order sheet of the subject proceedings has been filed to demonstrate that the subject proceedings are still pending at the stage of notice.
Issue notice to the complainant-respondent no. 1, returnable within six weeks.
Signature Not Verified Digitally signed by GEETA AHUJA Date: 2023.07.24 (SONIA GULATI) 17:40:27 IST Reason: (R.S. NARAYANAN) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR