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[Cites 0, Cited by 0] [Section 36G(3)] [Section 36G] [Entire Act]

State of West Bengal - Subsection

Section 36G(3)(xiii) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(xiii)payment of salary, leave allowance, gratuity, compassionate allowance, compensation for injuries or death resulting from accidents while on duty, medical allowance and pension or provident fund to the persons employed by the Board and leave and pension contribution to Government servants on deputation;