Karnataka High Court
Smt Kasturi vs Sri Nagaraj on 12 April, 2011
Author: Jawad Rahim
Bench: Jawad Rahim
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
1H
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DATED THIS THE DAY OF APRiL, 2011
BEFORE
HON! BLE MR. JUSTICE JAWAD RAHIM
HRRP NO 267 OF 2010
BETWEEN
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AGED ABOUT 15 YEARS,
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AGED ABOUT 17 YEARS,
PE.TCIONERS NO.2 TO 4 ARE
THE SONS AND DAUGHTERS OF
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PETITIONE.R(S)
(By Sri. •SATHYA RAJ, ADVOCATE)
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FATHER'S NAME NOT KNOWN TO THE
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.RESPONDENT(S)
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HRRP flied under. )e Agai.nst the Order dated:
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Court of Small Causes, Bangalore, dismissing the petition
fliALd under Sec. 27(0(a) and (k) of the Karnataka Rent Act, 1999,
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This HRRP is coming on for Orders. this day, the Court
made the following:.
ORDER
Office objection is not complied despite grant of time. rg g r z ccw c mc c nrcnrcri cc c icci
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needful failing which the petition shall stand rejected as being lv rr r cfcvcnac. r Sdk JUDGE Ty. By: H•.M.N R. C. By: \ : 06/0712 C. Date :.
nib Court oç IN THE HIGH COURT OF KARNATAKA AT BANGALORE DATED THIS THE 12 DAY OF APRIL. 2011 BEFORE HON' BLE MR. JUSTICE JAWAD RAHIM HRRP NO 257 OF 2010 BEWVEE N.:
SRLKENCHEGGVVDA, 5/0 RAMAN N AKG ONDA, AGED 31) YEARS, R/AT.N0A3, AN NASAN DRAPALYA, HAL POSL BANGALORE 560 047.
v in ur&() (By Sri. GS. RAJESH, ADVATE) AND rc!. bMMMIUMtkr( 0/0. LATE RACHAPPA MUDf YtMi(b, R/AT.N017. DCDDAKPTAPPA ROAD, ULSOOR, BANGALORE 560008.
RESPONDENT(S) £W VITY HRRP filed unde.r cJfl%.. agofnst the Order dated: 172010 pas:5 in K RC Nc.c 1 Q:9!412099 on the file of the. xv Aãdi.. Judge, Court. of Small Causes., Mayohai:i Unit, Bangalore, allowing the petftion filed under Sec27(2)a) & (r) of KOrna aka Rent Act 1999.
Thh HRRP is coming on for Orders, this day, the Court made the following:
ORDER Counsel absent.
Despite grant of time, office objection has not been oecrphed. Kmaeve.r, a rek's tirre is..: granted to co:m.piy with the office objection faleing wiuich the petition shali stand rejected as being defective without further reference to Court.
Sd/S
JUDGE
Ty. By: HJvILN
Ft By: 4!
By:
:612/12
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Sigh Court of KarnatJak' 0 ga1ore46OO