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State of Tamilnadu - Section

Section 9 in General Rules for the Localization and Demarcation of Enclosures in Reserved Forests

9. Permanent demarcation and clearing. - For various reasons, the easiest, cheapest and most easily maintained demarcation for general use is that of a pillar at every point (i.e., turn) of the line, with a clearing between the pillars; and the most ready form of boundary is that of a substantially built cairn with centre post as described further on.

In certain localities, where slabs of stone are cheaply and easily procurable they may, with advantage, be used for boundary pillars. They should stand 5 feet above ground, and be substantial enough to prevent their being removed or broken off by cattle, etc.