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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(3) in The Orissa Cinemas (Regulation) Rules, 1964

(3)All fire extinguishing appliances shall, at all times, be maintained in proper working order, and available for instant use, and all chemical fire extinguishers shall be capable of withstanding a pressure of not less than 250 lbs. per square inch. Two refills per fire extinguisher shall be available at all times.