Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

Bhopal State - Subsection

Section 12(2)(a) in The Abolition of Jagirs and Land Reforms Rules, 1953 (Bhopal)

(a)for being proclaimed by beat of drum to the inhabitants of the village where the property is situated;