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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Gujarat - Subsection

Section 76(d) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(d)with the sanction of the Chancellor, to make for a period not exceeding three years, such appointments as may be necessary to enable this Act or any part thereof to be brought into force,