Delhi High Court - Orders
Carnet Elias Fernandes & Ors vs State & Ors on 3 July, 2025
$~8 & 9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
8
+ CRL.M.C. 1037/2020 & CRL.M.A. 4143/2020
CARNET ELIAS FERNANDES & ORS. .....Petitioners
Through: Ms. Sunita Arora and Mr.
Krishan Kumar,
Advocates.
versus
STATE & ORS. .....Respondents
Through: Ms. Kiran Bairwa, APP
for the State.
Mr. M. K. Upadhyay,
Advocate for R-2.
9
+ CRL.M.C. 1038/2020 & CRL.M.A. 4145/2020
CARNET ELIAS FERNANDES & ORS. .....Petitioners
Through: Ms. Sunita Arora and Mr.
Krishan Kumar,
Advocates.
versus
STATE & ORS. .....Respondents
Through: Ms. Kiran Bairwa, APP
for the State.
Mr. M. K. Upadhyay,
Advocate for R-2.
CORAM:
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 03.07.2025
1. The learned counsels for the parties state that endeavours are being made for amicable settlement. They request for adjournment.
2. List on 23.09.2025.
3. Interim order, if any, to continue.
4. A copy of this order be placed in both the matters.
AMIT MAHAJAN, J JULY 3, 2025/DU This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/07/2025 at 21:54:42