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Delhi High Court - Orders

Carnet Elias Fernandes & Ors vs State & Ors on 3 July, 2025

                      $~8 & 9
                      *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                      8
                      +    CRL.M.C. 1037/2020 & CRL.M.A. 4143/2020
                           CARNET ELIAS FERNANDES & ORS. .....Petitioners
                                           Through: Ms. Sunita Arora and Mr.
                                                     Krishan          Kumar,
                                                     Advocates.
                                                              versus
                                STATE & ORS.                                                  .....Respondents
                                                              Through:            Ms. Kiran Bairwa, APP
                                                                                  for the State.
                                                                                  Mr. M. K. Upadhyay,
                                                                                  Advocate for R-2.
                      9
                      +         CRL.M.C. 1038/2020 & CRL.M.A. 4145/2020
                                CARNET ELIAS FERNANDES & ORS. .....Petitioners
                                                Through: Ms. Sunita Arora and Mr.
                                                          Krishan          Kumar,
                                                          Advocates.
                                                versus
                                STATE & ORS.                                                  .....Respondents
                                                              Through:            Ms. Kiran Bairwa, APP
                                                                                  for the State.
                                                                                  Mr. M. K. Upadhyay,
                                                                                  Advocate for R-2.
                                CORAM:
                                HON'BLE MR. JUSTICE AMIT MAHAJAN
                                                 ORDER

% 03.07.2025

1. The learned counsels for the parties state that endeavours are being made for amicable settlement. They request for adjournment.

2. List on 23.09.2025.

3. Interim order, if any, to continue.

4. A copy of this order be placed in both the matters.

AMIT MAHAJAN, J JULY 3, 2025/DU This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/07/2025 at 21:54:42