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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(1)(iv) in The Maharashtra Land Revenue (Disposal of Government Lands) Rules, 1971

(iv)a member belonging to a backward class other than the backward classes referred to in clause (iii), who agrees to cultivate the land personally: