Section 11 in Andhra Pradesh (Krishna, Godavari and Pennar Delta Area) Drainage Cess Act, 1985
11. Power of Government to fix instalments, etc., of drainage cess-
Where the Government are of opinion that it is necessary so to do, they may by notification, fix the number of instalments in which and the time within which the drainage cess shall be payable by any owner or any class of owners.
