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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Andhra Pradesh - Subsection

Section 58(1)(h) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(h)if it does not bear both the distinguishing mark and the signature which it should have borne under the provisions of rule 45.