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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(a) in Haryana Municipal Election Expenditure (Maintenance and Submission of Accounts) Order, 2006

(a)"Act" means the Haryana Municipal Act, 1973 (Haryana Act No. 24 of 1973);