Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14C] [Entire Act] State of Andhra Pradesh - Subsection Section 14C(3) in Andhra Pradesh General Sales Tax Act, 1957 (3)No dealer shall be eligible to opt to pay tax under sub section (1) for two years from the date of registration under this Act.
