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Chattisgarh High Court

Bajaj Allainz General Insurance ... vs Smt. Amita Shrivastava 8 Wa/81/2018 M/S ... on 16 February, 2018

                           HIGH COURT OF CHHATTISGARH, BILASPUR

                                               Order Sheet

                                         MAC No. 283 of 2018

        Bajaj Allianz General Insurance Company Ltd. Versus Smt. Amita Shrivastava &
                                            Ors.




16.02.2018

Shri Rohitashva Singh, Advocate for the appellant.

The counsel for the appellant prays for some time to remove the defaults. Accordingly, 7 days time is granted to remove the defaults failing which the appeal shall automatically stands dismissed without further reference to the Board.

Sd/-

(P. Sam Koshy) JUDGE Sumit