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[Cites 0, Cited by 7] [Section 102(1)] [Section 102] [Entire Act]

State of West Bengal - Subsection

Section 102(1)(c) in West Bengal Co-operative Societies Act, 2006

(c)between the Co-operative society or its board and any past board, any officer, agent or employee or any past officer, past agent; or past employee or the nominee, heirs or legal representatives of any deceased officer or deceased employee of the Co-operative society; or