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Madhya Pradesh High Court

Jonathan Allen vs Zoom Developers Pvt.Ltd. on 1 December, 2025

1 COMP-4-2010 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 9 of 2011 (SENIOR MANAGER,UCO BANK Vs M/S ZOOM DEVELOPERS (PVT) LTD. ) COMP/3/2010, COMP/4/2010 Dated : 01-12-2025 Shri K.Gopalkrishna Kurup, learned Senior Advocate with Shri Sumeet Samvatsar Shri P.U.Shailajan and Shri Kaustubh Fadnis - Advocate for the applicant.

Shri Chinmay Mehta behalf of Shri H.Y.Mehta - Standing Counsel for the Official Liquidator.

As the learned counsel for the Official Liquidator is adjusted today, list this case on 08.01.2026 .

(PAVAN KUMAR DWIVEDI) JUDGE vidya Signature Not Verified Signed by: SREEVIDYA Signing time: 12/1/2025 6:55:08 PM