Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 49] [Entire Act] Bombay Presidency - Section Section 17 in The Bombay University Act, 1974 17. Other officers. - The appointment of other officers of the University, referred to in clause (vii) of section 8, shall be made in such manner, and their terms and conditions of service and powers and duties shall be such, as are regulated by the Ordinances.
