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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(95) in Telangana Goods and Services Tax Act, 2017

(95)"regulations" means the regulations made by the [Government] [Substituted for the word 'Commissioner' by Act 3 of 2019, (w.e.f. 01.07.2017).] under this Act on the recommendations of the Council;