Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 46 in Bihar Boiler Operation Engineer's Rules, 1960

46. Invalidity of original certificate.

- On the issue of a duplicate certificate, the original certificate shall cease to be valid, and shall, if in the possession of the holder thereof, be returned to the office of the Chairman for cancellation.