Section 14 in U.P. Zila Panchayats (Formation of Committees) Rules, 1997
14. Declaration of result.
- When the counting is completed and the result of voting has been determined, the Adhyaksha shall forthwith-(a)announce the result;(b)report the result to the District Magistrate and the Divisional Commissioner;(c)prepare and certify the result of the election in Form IV; and(d)publish by affixing at the notice board of the Panchayat a notification signed by him stating names of the persons elected as members of a particular committee.
