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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(2)(ix) in Securities and Exchange Board of India (Substantial Acquisition of Shares and Takeovers) Regulations, 2011

(ix)[***] [Omitted '(ix) a foreign institutional investor and its sub-accounts' by the SEBI (Foreign Portfolio Investors) Regulations, 2014, w.e.f. 7-1-2014.]