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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(3) in The U.P. Village Forests Joint Management Rules, 1997

(3)The Range Committee shall meet at least once in every month and the Divisional Committee shall meet at least once in every four months. The quorum of the meeting shall be one-third of the members. For attending a meeting, only the Bus fare will be admissible to non-official members from the place of their residence to the place of the meeting. All expenditure in regard thereto shall be incurred from the budget of the Microplan.