Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Himachal Pradesh - Subsection

Section 61(1) in Himachal Pradesh Co-Operative Societies Act, 1968

(1)The accounts of every society shall, at least once in each co-operative year and by such date as may be prescribed, be audited by the Registrar, or any person authorised by him in this behalf by general or special order in writing.